Companies (Court) Rules, 1959
107. Rules applicable to Provisional Liquidator
The Rules relating to Official Liquidators shall apply to Provisional Liquidators, so far as applicable, subject to such directions as the Court may give in each case.
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Companies (Court) Rules, 1959 107. Rules applicable to Provisional Liquidator The Rules relating to Official Liquidators shall apply to Provisional Liquidators, so far as applicable, subject to such directions as the Court may give in each case. |
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