Companies (Court) Rules, 1959
10. Applications how made
Unless otherwise provided by these rules or permitted by the judge, all applications under the Act shall be made by a petition or by a Judge's summons as hereinafter provided.
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Companies (Court) Rules, 1959 10. Applications how made Unless otherwise provided by these rules or permitted by the judge, all applications under the Act shall be made by a petition or by a Judge's summons as hereinafter provided. |
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