Companies (Central Government's) General Rules Forms, 1956
4CC. Section 56
The salient features of prospectus for the purposes of sub-section (3) of section 56 shall be in Form 2A.]
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Companies (Central Government's) General Rules Forms, 1956 4CC. Section 56 The salient features of prospectus for the purposes of sub-section (3) of section 56 shall be in Form 2A.] |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |