Companies (Central Government's) General Rules Forms, 1956
4. Prescribed particulars
The particulars contained in a Form are hereby prescribed as the particulars, if any, required under the relevant provision or provisions of the Act.
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Companies (Central Government's) General Rules Forms, 1956 4. Prescribed particulars The particulars contained in a Form are hereby prescribed as the particulars, if any, required under the relevant provision or provisions of the Act. |
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