Companies (Central Government's) General Rules Forms, 1956
20. Section 601
The fee to be paid to the Registrar in pursuance of section 601 for registering any document relating to a foreign company shall be 43[Rs. 1,000].]
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Companies (Central Government's) General Rules Forms, 1956 20. Section 601 The fee to be paid to the Registrar in pursuance of section 601 for registering any document relating to a foreign company shall be 43[Rs. 1,000].] |
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