The Companies (Branch Audit Exemption) Rules, 1961
[See section 228(4) of the Companies Act, 1956]
| Contents | |
| Sections | Particulars |
| 1 | Short title |
| 2 | Definitions |
| 3 | Exemption based on quantum of activity |
In exercise of the powers conferred by sub-section (4) of section 228 of the Companies Act, 1956 (1 of 1956), the Central Government hereby makes the following rules, namely: -
