Companies (Application for Extension of Time or Exemption Under Sub-Section (8) of Section 58a) Rules, 1979

4. Publication of notice in newspapers before making application

Before making an application under rule 2, the company shall publish a general notice to the members of the public at least once in an English daily newspaper and at least once in a newspaper published in the language of the region having wide circulation in the region in which the registered office of the company is situate, in the manner specified in Form 2 appended to these rules.