Companies (Application for Extension of Time or Exemption under Sub-Section (8) of Section 58a) Rules, 1979

2. Form of application for grant of extension of time or exemption under sub-section (8) of section 58A

Every company seeking extension of time or exemption under sub-section (8) of section 58A of the Companies Act, 1956 (1 of 1956) shall apply in Form 1 appended to these Rules and furnish the particulars specified therein.