Short title and commencement | Companies (Application for Extension of Time or Exemption under Sub-Section (8) of Section 58a) Rules, 1979 | Rules | Law Library

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Companies (Application for Extension of Time or Exemption Under Sub-Section (8) of Section 58a) Rules, 1979

1. Short title and commencement

(1) These Rules may be called the Companies (Application for Extension of Time or Exemption under sub-section (8) of section 58A) Rules, 1979.

(2) They shall come into force on the date of their publication in the official Gazette.

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