AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Companies (Acceptance of Deposits) Rules, 1975

1. Short title, commencement and application

(1) These Rules may be called the Companies (Acceptance of Deposits) Rules, 1975.

(2) They shall come into force on the date2 of their publication in the Official Gazette.

(3) They shall apply to such companies as are not banking companies and are not also financial companies.

3 [***]





Companies   (Acceptance of Deposits) Rules, 1975 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys