The Commissions of Inquiry (Central) Rules, 1972

Contents
	Commissions of Inquiry (Central) Rules, 1972
Sections	Particulars
1.	Short Title, Commencement and Application
2.	Definitions
3.	Election of a Presiding Officer for a Meeting
4.	Issue and service of summons
5.	Procedure of Inquiry
6.	Appointment of assessors
7.	Retention of records
8.	Repeal and savings