The Commission of Sati (Prevention) Rules, 1988

Contents
Sections	Particulars
1	Short title and commencement
2	Definitions
3	Delegation of power to prohibit certain acts
4	Prohibitory orders under Section 6, how made
5	Manner of making order for removal of temples or structures under sub-section (1) of Section 7
6	Manner of making order for removal of temples or structures under sub-section (2) of Section 7
7	Inventory and forefeiture of the property of temple or structure