Commission of Sati (Prevention) Rules, 1988
1. Short title and commencement. —
(1) These rules may be called the Commission of Sati (Prevention) Rules, 1988.
(2) They shall come into force on the [date] of their publication in the Official Gazette.
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Commission of Sati (Prevention) Rules, 1988 1. Short title and commencement. — (1) These rules may be called the Commission of Sati (Prevention) Rules, 1988. (2) They shall come into force on the [date] of their publication in the Official Gazette. |
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