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The Coconut Development Board Rules, 1981
Contents
Coconut Development Board Rules, 1981
Sections
Particulars
Chapter I
Preliminary
1.
Short title and commencement
2.
Definitions
Chapter II
The Board and its Committees
3.
Manner of filling vacancies among members
4.
Term of office of members
5.
Resignation
6.
Removal from Board
7.
Absence from India
8.
Membership Roll.- The Secretary shall keep a record of the names of members and their addresses.
9.
Change of address
10.
Chairman
11.
Vice-Chairman
Chapter III
Travelling and other Allowances to members of the Board/Committee under the Board and persons Associated by the Board
12.
Travelling and other allowances to members of the Board and its committees and persons associated with the Board under section 4(8) or co-opted as member of its committees under section 9(2)
13.
Conveyance Allowance
14.
Payment of fees
15.
Travelling and daily allowances etc. for the journey undertaken outside India
Chapter IV
The Board and its Establishment
16.
Board's Establishment
17.
Abolition of posts.- The Board may abolish any post which it is competent to create.
18.
Filling of posts by direct recruitment
19.
Filling of posts by promotion
20.
Pay, leave, allowance, etc
21.
Posting and transfers
22.
Sending persons abroad
Chapter V
Powers of the Board, the Chairman and the Secretary
23.
Power to incur expenditure
24.
Contracts
25.
Delegation of powers
26.
Restrictions on delegation of powers
27.
Financial transactions in general
28.
Powers and duties of Chairman
29.
Powers and duties of Vice-Chairman
30.
Powers and duties of Chief Coconut Development Officer
31.
Powers and duties of Secretary
Chapter VI
Finance, Budget and Accounts of the Board
32.
Budget Estimates
33.
Accounts of the Board
34.
Deposit of funds of the Board in Banks and investment of such funds
Chapter VII
Miscellaneous
35.
Reports and returns
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