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Coal Bearing Areas (Acquisition and Development) Rules, 1957
Contents
Coal Bearing Areas (Acquisition and Development) Rules, 1957
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Mode of service of notice or order
4.
The procedure to be followed after the issue of notification under section 7
5.
Maps, charts, etc to whom to be delivered
6.
Deposit of compensation
7.
Procedure to be followed by Tribunal
8.
Appeals to Central Government
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