The Civil Defence Rules, 1968

Contents
	Civil Defence Rules 1968
Sections	Particulars
1.	Short title.- These rules may be called the Civil Defence Rules, 1968.
2.	Control of light and sound
3.	Measures for dealing with outbreaks of fire
4.	Camouflage
5.	Keeping of dangerous article and substances
6.	Evacuation of areas
7.	Accommodation of evacuated persons
8.	Billeting
9.	Power to slaughter dangerous and injured animals in the event of hostile attack
10.	Maintenance of water supply
11.	Power to require local authorities to take precautionary measures
12.	Protection of major ports and their environs against fire etc
13.	Protection of factories and mines
14.	Precaution against hostile attack
15.	Watching of premises to detect fire
16.	Safety measures in premises
17.	Prevention of spread of disease
18.	Air raid shelters
19.	Civil Defence Exercises
20.	Penalties