AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Cinematograph Film Rules, 1948

49. Executive control over authorities

Every authority other than the Central Government acting under this chapter shall perform his duties subject to the control of the Central Government:

PROVIDED that nothing in this rule shall be deemed to affect the powers of executive control of the Chief Inspector over the officers subordinate to him.





Cinematograph   Film Rules, 1948 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys