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Cinematograph Film Rules, 1948

47. Production of license on demand

(1) Every person holding or, acting under a license granted under these rules shall produce it, or an authenticated copy of it, at the place to which the license applies, when called upon to do so by any Inspector.

(2) Copies of any license may, for the purposes of this rule, be authenticated free of charge by the authority which granted the license.





Cinematograph   Film Rules, 1948 Back






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