Cinematograph Film Rules, 1948
41. Supply of rules
With every license granted for the storage of film, a copy of rules 18 to 30 in Chapter III shall be given free of charge to the licensee.
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Cinematograph Film Rules, 1948 41. Supply of rules With every license granted for the storage of film, a copy of rules 18 to 30 in Chapter III shall be given free of charge to the licensee. |
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