Cinematograph Film Rules, 1948
30. Posting up of rules and conditions
Copies of the preceding rules in this chapter and of the conditions of the license shall be exhibited in a conspicuous place in every licensed premises.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Cinematograph Film Rules, 1948 30. Posting up of rules and conditions Copies of the preceding rules in this chapter and of the conditions of the license shall be exhibited in a conspicuous place in every licensed premises. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
