AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Cinematograph Film Rules, 1948

15. Transport by water

(i) Film may be transported by water, provided it is towed on or under deck in a cool and accessible place, away from living quarters and galley fires.

(ii) Notwithstanding anything contained in sub-rule (i), film may be transported coastwise provided it is packed and stored in accordance with the regulations issued from time to time by the Board of Trade for regulating the carriage of dangerous goods and explosives in ships.





Cinematograph   Film Rules, 1948 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys