Cinematograph Film Rules, 1948

10. Transport of film in vehicles

Film may be transported in a vehicle, provided-

(i) no other highly inflammable goods are carried in the vehicle;

(ii) no passengers are allowed to be carried in the vehicle;

(iii) the consignment is attended by a responsible person; and

(iv) the film during transit is deposited in a building fulfilling the requirements of conditions endorsed on license Form C, D or E, as the case may be, according to the quantity of film carried.