Cinematograph (Certification) Rules, 1983
3A. Representation of women in the Board
The Central Government may take such steps as it thinks fit to appoint women members in the Board so that there is due representation for women.]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Cinematograph (Certification) Rules, 1983 3A. Representation of women in the Board The Central Government may take such steps as it thinks fit to appoint women members in the Board so that there is due representation for women.] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
