Certifying Authorities Rules, 2000
1. Short title and commencement
(1) These Rules may be called Information Technology (Certifying Authorities) Rules, 2000.
(2)They shall come into force on the date of their publication in the Official Gazette.
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Certifying Authorities Rules, 2000 1. Short title and commencement (1) These Rules may be called Information Technology (Certifying Authorities) Rules, 2000. (2)They shall come into force on the date of their publication in the Official Gazette. |
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