Central Apprenticeship Council Rules, 1962

Contents
Sections	Particulars
1	Short title and commencement
2	Definitions
3	Constitution of Council
4	Terms of office
5	Cessation of membership
6	Filling of vacancies
7	Time and place of meeting
8	Notice of meeting
9	Quorum for the Council
10	Decision by majority
11	Business by circulation
Forms
Form I	Programmes Of Work And Schemes For Implementation In The Financial Year...(Scheme-Wise)
Form II	Supplementary Programme Of Work And Scheme For Implementation In The Financial Year...(Scheme-Wise)
FormIII	Quarterly Progress Report
Form IV	[Rule 10 (1): Section 29(1)]
	Foot Notes

[Amended by Central Apprenticeship Council (Amendment) Rules, 1996]

In exercise of the powers conferred by sub-section (1) of section 37 of the Apprentices Act, 1961 (52 of 1961), the Central Government hereby makes the following rules, namely:-