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Central Apprenticeship Council Rules, 1962

FORM IV

[Rule 10(2): Section 29 (2)]

1. Whether the scheme was existing at the beginning of the financial year? If so, what was its position?

2. If the scheme was a new one, what was its beginning ?

3. Further progress of the scheme.

4. Detailed work done in respect of each scheme.

5. Exact detailed position at the end of the financial year.





Central   Apprenticeship Council Rules, 1962 Back






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