Central Apprenticeship Council Rules, 1962

FORM III: Quarterly Progress Report

[Rule 10 (1) : Section 29(1)]

Progress report for the quarter ....................................

Amount sanctioned by the Khadi and Village Industries Commission .......................................

Amount sanctioned by the State Government ............................................

1 . Serial number ...........................................

2. Name of the Scheme ....................................

3. Amount sanctioned:

(a) Grant ...................................

(b) Loan .......................................

4. Amount disbursed till the end of the previous quarter:

(a) Grant .............................

(b) Loan ..............................

5. Amount disbursed during the quarter under report:

(a) Grant ..................................

(b) Loan ...........................

6. Balance

(a) Grant ...........................

(b) Loan ............................

7. Employment:

(a) Full ........................

(b) Partial ............................

8. Production:

(a) Quantity ...........................

(b) Value ...................................

9. Sale:

(a) Quantity ...................................

(b) Value ......................................

10.Remarks......................................................................................................

(A general note on the achievements of each scheme and about any proposed work or scheme may be attached separately.)