Central Apprenticeship Council Rules, 1962
8. Notice of meeting
The Secretary shall give a notice of not less than fifteen days for a meeting of the Council to each member but a shorter notice may be given for holding an emergency meeting.
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Central Apprenticeship Council Rules, 1962 8. Notice of meeting The Secretary shall give a notice of not less than fifteen days for a meeting of the Council to each member but a shorter notice may be given for holding an emergency meeting. |
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