Census Rule, 1990

Contents
	Census Rule 1990
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Appointment of Census Officers
4.	Designating of Officers
5.	Functions of the Census Officers
6.	Census schedules and questionnaires
7.	Census data.- The Census Commissioner shall decide the items on which data may be released.
8.	Notifications, Orders and Instructions to be issued by State Government
9.	Custody of census schedules and connected papers
10.	Canvassed schedules
11.	Disposal of census schedules and other connected papers
12.	General or special instructions