Census Rule, 1990
Ministry of Home Affairs
(Office of the Registrar General, India)
Notification
Census Rules, 19901
(As amended on 19.7.94, 2009 and 2018)
S.O. 967(E).- In exercise of the powers conferred by sub - section (1) of section 18 of the Census Act, 1948 (37 of 1948), the Central Government hereby makes the following rules, namely:-
1. Vide G.S.R 967(E), dated 31st December, 1990, published in the gazette of India, Extra., Pt. II , Sec. 3(ii), dated 31st December, 1990.
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