The Banning of Unregulated Deposit Schemes Rules, 2020
Ministry of Finance
(Department of Financial Services)
Notification
New Delhi, the 12th February, 2020
S.O. 663 (E).- In exercise of the powers conferred by section 37 of the Banning of Unregulated Deposit Schemes Act, 2019 (21 of 2019), the Central Government hereby makes the following rules, namely:-
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