Banking Regulation (Companies) Rules, 1949
15A. The list of debtors under section 45D of the Act shall be in 12[Form XI] or as near thereto as the circumstances permit.
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Banking Regulation (Companies) Rules, 1949 15A. The list of debtors under section 45D of the Act shall be in 12[Form XI] or as near thereto as the circumstances permit. |
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