Banking Regulation (Companies) Rules, 1949
14A. Return under sections 25 and 27
The return to be made by a banking company under sections 25 and 27.of the Act shall be in Form X.
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Banking Regulation (Companies) Rules, 1949 14A. Return under sections 25 and 27 The return to be made by a banking company under sections 25 and 27.of the Act shall be in Form X. |
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