AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Banking Regulation (Companies) Rules, 1949

13A. Return under sections 18 and 24

The return under sections 18 and 24 of the Act shall be furnished to the Reserve Bank in Form VIII].











Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement