Banking Regulation (Companies) Rules, 1949
1. Short title, extent and commencement
(1) These rules may be called the [Banking Regulation (Companies) Rules], 1949.
(1A) They extend to the whole of India.
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Banking Regulation (Companies) Rules, 1949 1. Short title, extent and commencement (1) These rules may be called the [Banking Regulation (Companies) Rules], 1949. (1A) They extend to the whole of India. |
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