Follow @SCJudgments
Login :
Advocate
|
Client
Auroville Foundation Rules, 1997
Contents
Auroville Foundation Rules 1997
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Casual vacancies in the Governing Board
4.
Powers of the Governing Board
5.
Committees
6.
Powers and duties of the Secretary
7.
Association of persons with the Governing Board
8.
Resident's Register
9.
Registration of residents
10.
Funds of the Foundation
11.
Protection of Auroville name and symbol
Form - A
Registrer of residents Auroville
Form - B
Application for registration
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement