Air (Prevention and Control of Pollution) Rules, 1982
FORM VI
CENTRAL POLLUTION CONTROL BOARD
ANNUAL STATEMENT OF ACCOUNTS
Income and expenditure accounts for the year ended 31st March, 19....
[Rule 17]
| Expenditure | Income | ||||||
| Previous year | Details | Total of subhead | Total of majorhead | Previous year | Details | Total of subhead | Total of majorhead |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Rs. | Rs. | Rs. | Rs. | Rs. | Rs. | Rs. | Rs. |
| To | By | ||||||
| Revenue expenditure | (I) Grants received | ||||||
| (A)Administrative: | (a) From government | ||||||
| ( i ) Pay of officers | (b) From other agencies. | ||||||
| (ii) Pay of establishment | Total: | ||||||
| (iii) Allowances and honorarium | Less: | ||||||
| (iv) Leave salary and pension contributions | Amount utilized for capital expenditure net grant available for revenue expenditure | ||||||
| (v) Board's contributions to the staff Provident Fund | |||||||
| (vi) Contingent expenditure deduct recoveries | (II) Fees | ||||||
| (III) Service rental charges | |||||||
| (B) Running expenses of laboratories: | (IV) Fines and forfeitures | ||||||
| ( i ) Main laboratory | (V) Interest on investment | ||||||
| (ii) Payments to be made to Central Water Laboratory. | (VI) Miscellaneous receipts | ||||||
| (C) Running and maintenance of vehicles. | (VII) Excess of expenditure over Income | ||||||
| (D) Maintenance and repairs: | |||||||
| ( i ) Buildings and land drainage | |||||||
| (ii) Works | |||||||
| (iii) Furniture and fixtures | |||||||
| (iv) Scientific instruments and office appliances | |||||||
| (v) Tools and plant | TOTAL | ||||||
