AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Air (Prevention and Control of Pollution) Rules, 1982

SCHEDULE II : BUDGET AND ACCOUNT HEADS

[Rule 15(3)]

ADMINISTRATION

Heads of Accounts (Expenditure)

1. Salaries

2. Wages

3. Travel expenses

4. Office expenses

    (a) Furniture

    (b) Postage

    (c) Office machines /equipment

    (d) Liveries

    (e) Hot and cold weather charges

    (f) Telephones

    (g) Electricity and water charges

    (h) Stationery

    ( i ) Printing

    (j) Staff car and other vehicles

    (k) Other items

5. Fee and honoraria

6. Payment for professional and special services

7. Rents, rates and taxes/royalty

8. Publications

9. Advertising sales and publicity expenses

10. Grants in aid / contributions/subsidies

11. Hospitality expenses/sumptuary allowances, etc.

12. Pensions/gratuities

13. Write off /losses

14. Suspense’s

15. Expenses in connection with the setting up and maintenance of the Board laboratory

16. Other charges (a residuary head, this will also include rewards and prizes)

Heads of Accounts (Receipts)

1. Payments by Central Government

2. Fees

3. Fines and other receipts





Air (Prevention and   Control of Pollution) Rules, 1982 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys