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Air (Prevention and Control of Pollution) Rules, 1982

FORM III

CENTRAL POLLUTION CONTROL BOARD

NOMINAL ROLLS

[Rule 15]

Name and designation Pay Dearness allowance City compensatory allowance House Rent allowance
1 2 3 4 5
TOTAL
Overtime allowance Children educational allowance Children educational allowance Leave travel concession Other allowances
6 7 8 9 10




Air (Prevention and   Control of Pollution) Rules, 1982 Back






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