Air (Prevention and Control of Pollution) Rules, 1982

FORM II

CENTRAL POLLUTION CONTROL BOARD

ESTABLISHMENT

Statement of details of provisions for pay of officers/establishment for the year

19…… 19…..

[Rule 15]

Name  And designation	Reference to page of estimate form	Sanctioned pay of the post	Amount of provisions for the year at the rate in column 3(c)
Minimum/Maximum actual pay of the person concerned due on lst April next year. (a) (b) (c)
1	2	3	4

Increment falling due within the year	Total provision for the year, i.e., total of columns 4 & 5(c)	Remarks
Date of increment (a)	Rate of increment (b)	Amount of increment for the year (c)
5	6	7