Air (Prevention and Control of Pollution) Rules, 1982
7. Minutes
(1) Record of the proceedings of every meeting
along with the names of members who attended the meeting shall be kept by the
member-secretary in a book maintained by him exclusively for the purpose. (2) The minutes of the previous meeting shall
be read at the beginning of every succeeding meeting and shall be confirmed and
signed by the Chairman or presiding officer at such meeting. (3) The proceedings shall be open to
inspection by any member at the office of the Central Board during office
hours.
