Air (Prevention and Control of Pollution) Rules, 1982
4. Presiding officer
Every meeting shall be presided over by the Chairman and in his absence, by a presiding officer to be elected by the members present from amongst themselves.
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Air (Prevention and Control of Pollution) Rules, 1982 4. Presiding officer Every meeting shall be presided over by the Chairman and in his absence, by a presiding officer to be elected by the members present from amongst themselves. |
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