Air (Prevention and Control of Pollution) Rules, 1982

2. Definitions

In these rules, unless the context otherwise requires:

(a) "Act" means the Air (Prevention and Control of Pollution) Act, 1981;

(b) "Chairman" means the Chairman of the Central Board;

(c) " form " means a form set out in the Schedules;

(d) " meeting " means a meeting of the Central Board or a meeting of committee constituted by the Central Board;

(e) "member-secretary" means the member-secretary of the Central Board;

(f) "Schedule" means a Schedule appended to these rules;

(g) " section " means a section of the Act;

(h) " year " means the financial year commencing on the lst day of April;

( i ) words and expressions not defined in these rules but defined in the Act shall have the meaning assigned to them in the Act.