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The Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020

Contents
Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020
Sections Particulars
1. Short title and commencement
2. Definitions
3. Purposes for Aadhaar authentication
4. Preparation of the proposal
5. Examination of proposal




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