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Affidavits & Notices
Affidavits
Notices
West Bengal
1.
Application Form for Arms Licence
2.
Application for Inclusion of Name in Electoral Roll (English)
3.
Application Form for Inclusion of Name in Electoral Rolls (Bengali)
4.
Application for Grant of Permission to Sell Non-Standard Fertilisers
5.
Form of Application for Licence to Drive a Motor Vehicle
6.
Application-cum-Declaration as to Physical Fitness for Driving License
7.
Format of Affidavit for Mutation
8.
Application Form for Death Certificate
9.
Declaration Form for Land Conversion
10.
Application for Mutation of Name
11.
Application for Fire Licence for Industries, other Establishments
12.
Application for Conversion of Land
13.
Fire Service Affidavit
14.
Application Form for Birth Certficate
15.
Application Form for Family Identity Card/Ration Card
16.
Application for Scheduled Caste/Scheduled Tribe Certificate
17.
Application Form for Registration under IT Incentive Scheme
18.
Driving Licence Renewal Form
19.
Application for Permission of Temporary Pandal/Structure
20.
Form for Stock Register
21.
Form for Cash/Credit Memorandum to be Issued by the Dealer/Manufacturer/Importer/Pool Handling Agency to the Purchaser of Fertilisers
22.
Memorandum of Intimation - Form A1
23.
Certificate of Registration to Carry on the Business of Selling Fertilisers
24.
Emblem
25.
Acknowledgement - Form A2
26.
Application for the Appointment of Sales Agents
27.
Application for Provisional Certificate under Rule 26 of the WB Sales Tax Rules, 1995
28.
Statement of Issue of Declaration Forms Received on the Previous Occasion
29.
Application for Permission to make Payment of Tax at Compounded Rate on Sales of Lottery Ticket
30.
Sales Tax Form - 25
31.
Certificate of Deduction from Payment for Execution of Works Contract
32.
Scroll for Deposit of the Amount Deducted at Source - Form 27
33.
Application for Way Bill in Form 42 for Transport of Goods Imported into West Bengal by Registered Dealers
34.
Application for Way Bill in Form 42 for Transport of Goods Imprted into West Bengal by a Person, Dealer or Casual Trader, Other than a Registered Dealer
35.
Memorandum/Application of the Commissioner for Revision 1 (under Section 82 (3)/Review under section 82(5)
36.
Application for Clearance Certificate under Section 94 (1) of the West Bengal Sales Tax Act, 1994
37.
Application for Clearance Certificate under Section 94(2) of the West Bengal Sales Tax Act, 1994 - Form 59
38.
Declaration of a Broker Member in Respect of Private Treay Sales of Tea at Auction
39.
Declaration in Respect of the Manager and all Other Officers under Section 98
40.
Professional Tax: Form I
41.
Professional Tax: Form II
42.
Professional Tax: Form IX
43.
Professional Tax: Form III
44.
Licenses for the Transport of Arms or Ammunitions
45.
Problem Diagnosis and Advisory Service
46.
Application Form for Registration under Seed Certification Programme
47.
Form of Application to Obtain Dealer's (Industrial) Certificate of Registration
48.
Application to Obtain a Certificate of Manufacture for Special Mixture
49.
Application to be Obtain a Certificate of Manufacture of Physical/Granulated Mixture of Fertilisers Renewal
50.
Application for Renewal of the Certificate of Registration to Carry on the Business of Selling Fertilisers in Retail/ Wholesale for Industrial use
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