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Uttarakhand

1. Application Form for Inclusion of Name in Electoral Roll
2. Application Form for Change of Units issued in Ration Card
3. Application Form for License of Food Supply, Uttarakhand
4. Transfer of Ownership of a Motor Vehicle Acquired in Public Auction
5. Uttarakhand Power Corporation Limited Form for Consumer Intimation
6. Affidavit Regarding Criminal Cases if any Registered against Self
7. Application Form for New Registration of Electors
8. Application for Objecting Inclusion of Name or Seeking Deletion of Name from the Electoral Roll
9. Application Form for Correction in Electrol Roll
10. Application Form for Transposition of Entry in Electoral Roll
11. Nomination Paper for Lok Sabha Election
12. Nomination Paper for Legislative Assembly Election
13. Apply for the post of Director (Technical) in Uttarakhand Electricity Regulatory Commission
14. Tax Refund Orders
15. Form of Certificate for Import
16. Declaration Form to be Filed by a Person who does not have a PAN or General Index Number
17. Application Form for Mining Lease
18. Nomination Form for Telephone Connection
19. Form of Declaration to be Filed by a Person who has only Agricultural Chargeable Income
20. Form for Cellone Cellular Connection
21. Excel Pre-Paid Cellular Connection
22. Form for New Telephone Connection
23. Application Form for Opening Fair Price (Ration) Shop in Rural Areas
24. Apply for Notice of Dissolution of Firm
25. Submission Certificate for Ration Card
26. Notice of Termination of an Agreement of Hire Purchase
27. Application Form for New Ration Card
28. Ceritificate Format for Domicile of Uttarakhand
29. Application Form for Domicile of Uttarakhand
30. Admission to Uttarakhand Sanskrit University, Haridwar
31. Apply for Provincial Registration
32. Income Tax Return Acknowledgement Form
33. Income Tax Return Form - ITR1
34. Application form for Prospecting License
35. Renewal of Driving Licence
36. Recognition certificate under Uttarakhand Value Added Tax Act, 2005
37. Challan for payment of Value Added Tax /Commercial Tax/Central Sales Tax
38. Application for Certificate Of Affiliation
39. Application for Sales Tax (Registration & Sales)
40. The Application form for Reconnaissance Permit
41. Application Form for Opening Fair Price (Ration) Shop in Urban Areas
42. Application Form for changing the Fair Price (Ration) Shop
43. Application Form for Selling Hi-Speed Diesel or Light Diesel Oil
44. Inspection Report for Guest House Inspection
45. Grant or Renewal of License to Repack For Sale or Distribution of Drugs
46. Issue of Duplicate Certificate of Registration
47. Authorisation for Tourist Permit or National Permit
48. Grant of permit in respect of tourist vehicle
49. Grant or Renewal of a License for Manufacture, Sale or Distribution of Drugs
50. Grant or Renewal of a License to Manufacture for Sale or for Distribution of Drugs specified in Schedule C and C(1) and X

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