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Tripura
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1.
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Application Form for Inclusion of Name in Electoral Roll
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2.
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Application Form for Ration Card (English Form)
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3.
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Affidavit for Registration of Marriage under Section 5
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4.
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Affidavit for Registration of Marriage under Section 15
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5.
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Notice for Registration of Marriage
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6.
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Registration of Special Marriage
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7.
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Revision of Name in Electoral Roll
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8.
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Employment Card Renewal Form
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9.
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Land Registration
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10.
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Application for Transposition of Entry in Electoral Roll
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11.
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Application for Registration under Tripura Rural Employment Guarantee Scheme
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12.
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Tripura Rural Employment Guarantee Scheme Form No.2
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13.
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Tripura Rural Employment Guarantee Scheme Form No.3
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14.
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Tripura Rural Employment Guarantee Scheme Form No.4
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15.
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Individual Application for Work under Tripura Rural Employment Guarantee Scheme
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16.
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Tripura Rural Employment Guarantee Scheme Form No.6
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17.
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Tripura Rural Employment Guarantee Scheme Form No.7
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18.
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Tripura Rural Employment Guarantee Scheme Form No.8
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19.
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Tripura Rural Employment Guarantee Scheme Form No.9
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20.
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Tripura Rural Employment Guarantee Scheme Form-X
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21.
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Form II Tripura Value Added Tax Act, 2004
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22.
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Form - I The Tripura Value Added Tax Act, 2004
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23.
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Application for Intimation of Import of Taxable Goods(Under Rule 52(1) of TVAT Rules)
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24.
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Form of Application for Registration of a Co-operative Society
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25.
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Rectification report under section 80/85
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26.
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Application Regarding Reference of Dispute
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27.
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Form III Tripura Value Added Tax Act, 2004
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28.
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Application Form for Registration of Transporter, Carrier or Transporting Agent
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29.
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Form V Tripura Value Added Tax Act, 2004
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30.
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Form VI Tripura Value Added Tax Act, 2004
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31.
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Form VII for Tripura Value Added Tax Act, 2004
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32.
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Form VIII for Tripura Value Added Tax Act, 2004
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33.
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Form IX for Tripura Value Added Tax Act, 2004
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34.
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Return Form(Under Rule 18(1) of TVAT Rules)
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35.
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Application form for Deduction Certificate(Under Rule 7(4) of TVAST Rules)Application form for Deduction Certificate(Under Rule 7(4) of TVAST Rules)
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36.
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Notice for Failure to Furnish Returns(Under Rule of 18(II) of TVAT Rules)
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37.
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Assessment Order Sheet(Under rule 21(3) of TVAT Rules)
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38.
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Assessment Order Form (Under rule 21(3) of TVAT Rules)
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39.
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Notice of Demand Under Section 37( Under Rule 27 of TVAT Rules )
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40.
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Form of Appeal under Tripura Value Added Tax Act, 2004
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41.
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Application for Notice of Demand under Section 38 of Tripura Value Added Tax Act, 2005
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42.
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Application for Challan for Payment (Under Rule 31 of TVAT Rules)
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43.
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Application for Register of Daily Collection (Under Rule 34(1) of TVAT Rules)
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44.
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Application for Register of Assessment, Demand And Collection (Under Rule 34(2) Of TVAT Rules)
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45.
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Application for Refund (Under Rule of 37(1) TVAT Rules)
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46.
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Application for Refund Register (Under Rule 38(1) of TVAT Rules)
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47.
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Application for Register of Prosecution (Under Rule 39 of TVAT Rules)
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48.
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Application for Permit Under TVAT Act ,2005 (Under Rule 48 and 51 of TVAT Rules)
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49.
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Application for Declaration of Taxable Goods Carried By Transporters
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50.
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Application Form for Issue of Permit For Exporting Taxable Goods From Tripura
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