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New Income Tax Return Forms
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| 11. |
Forms to be submitted by Scientific Research Organisations |
| Application Form for approval under clause (ii) of sub-section (1) of section 35 of the Income-tax Act, 1961 in the case of a Scientific Research Association |
FORM NO.3CF-I |
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Application for approval of scientific research programme under section 35(2AA) of the Income-tax Act, 1961 |
FORM NO. 3CG |
| Order of approval of in-house Research and Development facility under section 35(2AB) of the Income-tax Act, 1961 |
FORM NO. 3CM |
| Certificate of expenditure by way of payment in respect of eligible projects or schemes notified under section 35AC |
FORM NO. 58A |
| Certificate of expenditure incurred directly by a company in respect of eligible projects or schemes notified under section 35AC |
FORM NO. 58B |
| Report to be submitted under clause (ii) of sub-section (4) of section 35AC of the Income-tax Act, 1961 to the National Committee by an approved association or institution |
FORM NO. 58C |
| Report to be submitted by a public sector company, local authority or an approved association or institution under clause (ii) of sub-section (5) of section 35AC of the Income-tax Act,1961 to the National Committee on a notified legible project or scheme Reporting period to_____ |
FORM NO. 58D |
| Application Form for approval under clause (ii) or clause (iii) of sub-section (1) of section 35 of the Income-tax Act, 1961 in the case of a University, College or other Institution |
FORM NO. 3CF-II |
| 12. |
Forms to be submitted by Charitable and Religious Organisations under Section 10 |
| Application for grant of exemption or continuance thereof under section 10(23C)(iv) and (v) for the year |
FORM NO. 56 |
| Application for grant of exemption or continuance thereof under section10(23C)(vi) and (via) for the year ___________ |
FORM NO. 56D |
| 13. |
Forms to be submitted for registration of Charitable or Religious Institutions |
| Application for registration of charitable or religious trust or institution under section 12A(a) of the Income-tax Act, 1961 |
FORM NO. 10A |
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14. |
Challans |
| Blank form |
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