Follow @SCJudgments
Login :
Advocate
|
Client
Forms
Central & State Forms
Central Forms
State Forms
How Do I Obtain
Birth Certificate
Caste Certificate
Scheduled Tribes Certificate
Domicile Certificate
Driving Licence
Marriage Certificate
Death Certificate
Apply for
Permanent Account Number
Tax Deduction Account Number
Ration Card
Enrollment in Electoral Rolls
Registration Forms for
Land
Vehicle
Company
Partnership Firm
Club
Trust
Employer
IP Forms
Trademark
Copyright
Patent
Design
Passport & Visa Forms
Passport
Visa
Tax Forms
Income Tax
Service Tax
Wealth Tax
Forms for
Company Law
Labour Law
Property Law
Export & Import
Industrial Policy and Promotion
RBI
SEBI
FEMA
NBFC
NRI's
Notary
Delhi High Court
Delhi Rent Control
Rules
Apprenticeship
Contract Labour
Child Labour
Dangerous Machines
Employee State Insurance(Central)
Employee State Insurance(General)
Employees Insurance Scheme
Employees Provident Fund
Employment Exchanges
Environment (Protection)
Equal Remuneration
Industrial Employment
Minimum Wages
Payment of Gratuity
The Industrial Disputes
Workmen's Compensation
Affidavits & Notices
Affidavits
Notices
Dangerous Machines (Regulation) Rules, 1984
1.
Form 1 Rule 3(1): Form of Licence for business manufacturing a dangerous machine
2.
Form 2 Rule 3(3): Form of Licence for carrying on business as a dealer of a dangerous machine
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.