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Affidavits & Notices
Affidavits
Notices
Punjab
1.
Application Form for Availing an Arms Licence
2.
Application Form for Inclusion of Name in Electoral Rolls (English)
3.
Application Form for Inclusion of Name in Electoral Rolls (Punjabi)
4.
Issue of International Driving Permit
5.
Certificate of Registration as SSI/SSSBE Unit
6.
Affidavit for Permanent Registration as Small Scale Industries
7.
Application Form for Provisional Registration as Small Scale Industries
8.
Composite Application for Environmental/Site Clearance and Power Connection
9.
Application for Competent State Authority-cum-site Appraisal Committee
10.
Proforma for obtaining Consent to Establish (N.O.C)
11.
Application Form for Obtaining the Post- Birth Benefit
12.
Application Form for obtaining National Family Benefit Scheme
13.
Notice to Construct Building
14.
Memorandum of Intimation
15.
Application for renewal of Certificate of Registration to carry on the Business of Selling (retail/wholesale)
16.
Form of Application obtain Certificate of Manufacture of physical granulated Mixture of Fertilizers2
17.
Certificate of Manufacture in Respect of physical granulated Mixture of Fertilizers 2 (***)
18.
Appeal under Section 10 of the Insecticides Act,1968 to the Central Government
19.
Affidavit to be used under Marketing
20.
Form of register to be maintained by the Controller user sub-section (3) of section 19 of the Danger
21.
Form of nomination to be made under the first proviso sub-section (1) of section 22 of the Dangerous
22.
Form of register of nomination to be maintained by the Controller under the Dangerous Machine (Regulations)
23.
Affidavit to be used under Quality
24.
Format of application forms for obtaining subsidy for A(P).16.11
25.
For obtaining Import Certificate for the import of Planting Material
26.
Application form for getting training under Self Employment scheme
27.
Application for registration under the Punjab Regulation of Compounded Cattle Feed, Concentrates
28.
Application for renewal of registration certificate under the Punjab Regulation of Compounded Cattle
29.
Application for License of the Punjab Control Bricks Supplies,Price and Distribution control
30.
Application for having an Video Parlour License that is to be granted under the Punjab Exhibitions
31.
Application for grant/renewal of wholesale/retail license as per The Punjab Light Diesel Oil & Kerosen
32.
Application for Counter Signature of Deputy Commissioner on documents
33.
Performa for Registration of the Appeal/Complaint in the State Consumer Disputes Redressal Commission
34.
Application for Grant/Renewal of License for sale and Distribution of Essential Commodities
35.
Application Form for Swatantrata Sainik Samman Pension regarding Personal Particular Freedom Fighter
36.
Application Form for Swatantrata Sainik Pension Scheme-II,stating the details about Suffering underground
37.
Affidavit Swatantrata Sainik Pension Scheme stating that information provided by applicant column
38.
List of Movements Recognised under Swatantrata Sainik Pension Scheme
39.
Certificate format of SC & BC used by Punjab State Board of Technical Education & Industrial Training
40.
Certificate format of Backward Area of Punjab used by Punjab State Board of Technical Education & IT
41.
Application form for Applying for Rechecking Answer Sheets used by PB State Board of Technical Education
42.
Application form for Migration from one to other used by Punjab State Board of Technical Education
43.
Certificate- candidates belonging to Category of Nov 1984 Riots
44.
Certificate for wards Freedom Fighters used by PSBTE&IT
45.
Certificate to be submitted by Children/Widow of Paramilitary Forces
46.
Appendix Format of Medical Certificate used by PSBTE&IT
47.
Identity cum Admission Slip issued by PSBTE&IT
48.
Appendix format of No objection Migration Certificate_ITI
49.
Certificate to be Submitted by the Candidates, who are/were Employed in Private Organisation _ITI
50.
Admission Application form for P.T.D_ITI
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